Section 2(1)(f) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(f)"No Vending Zone" means any area, place, location or a zone or part thereof which is declared for not carrying on vending activities;

Legal Document View