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Calcutta High Court

C.I.T. - Ii Kolkata vs M/S. Corritt Moran & Co. (P) Ltd on 9 June, 2014

Author: Arun Mishra

Bench: Arun Mishra

                              ITA No.18 of 2004

                     IN THE HIGH COURT AT CALCUTTA
                   Special Jurisdiction (Income Tax)
                             ORIGINAL SIDE




                          C.I.T. - II KOLKATA
                                 Versus
                   M/S. CORRITT MORAN & CO. (P) LTD.


BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI


Date : 9th June, 2014.

          For the Appellant      :

          For the Respondent     :

THE COURT : None is present. It is reported by the Registry of this Court that the appeal has not been admitted. List the matter for admission after four weeks.

(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR)