Calcutta High Court
C.I.T. - Ii Kolkata vs M/S. Corritt Moran & Co. (P) Ltd on 9 June, 2014
Author: Arun Mishra
Bench: Arun Mishra
ITA No.18 of 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T. - II KOLKATA
Versus
M/S. CORRITT MORAN & CO. (P) LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 9th June, 2014.
For the Appellant :
For the Respondent :
THE COURT : None is present. It is reported by the Registry of this Court that the appeal has not been admitted. List the matter for admission after four weeks.
(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR)