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[Cites 0, Cited by 1] [Section 18(5)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(5)(d) in The Mental Healthcare Act, 2017

(d)ensure that no person with mental illness (including children and older persons) shall be required to travel long distances to access mental health services and such services shall be available close to a place where a person with mental illness resides;