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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in Tamil Nadu Nurses And Midwives Act, 1926

(a)"Council" means the [Tamil Nadu Nurses and Midwives Council] [Substituted for the expression 'Madras Nurses and Midwives Council' by paragraph 4 of, and the Schedule to, the Tamil Nadu Adaptation of Lazes Order, 1970.] established under this Act;