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Patna High Court - Orders

Lala Nand Kumar vs The Bihar State Food & Civil S on 27 August, 2008

Author: Chandramauli Kr. Prasad

Bench: Chandramauli Kr. Prasad

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                     LPA No.793 of 2004
                      LALA NAND KUMAR
                           Versus
               THE BIHAR STATE FOOD & CIVIL S
                        -----------
5     27.08.2008

Let a copy of this memo of appeal be served on Mr. R.S. Pradhan, who, we have been told is the retained Counsel of the Bihar State Food & Civil Supplies Corporation Ltd.

Let it be done within two weeks. List it thereafter under the same heading.

(Chandramauli Kr. Prasad,J) (Dr.Ravi Ranjan,J.) A.Kumar