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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(7) in The Assam Factories Service Rules, 1990

(7)The inclusion of a candidate's name in a select list shall confer not right to promotion unless the Appointing Authority is satisfied after such enquiry as may be considered necessary that a candidate is suitable for promotion.