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State of Gujarat - Section

Section 47A in Gujarat Primary Education Act, 1947

47A. [ Audit. [This section was inserted by Gujarat 13 of 1963, section 10.]

(1)The accounts of a school board shall be examined and audited at such intervals, in such manner and by such agency as may be prescribed.
(2)Every school board shall published the audit notes with the replies thereto on its administration report.]