Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 6 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982 6. Annual intake of various courses alongwith the dates of starting these courses (enclose copy of the syllabus followed).
