Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 72] [Entire Act] State of Rajasthan - Subsection Section 72(b) in Rajasthan Forest Act, 1953 (b)the powers of a Civil Court to compel the attendance of witnesses and the production of documents and material objects; [***] [Deleted 'and' by Act No. 15 of 2013, dated 9.4.2013.]
