Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Maharashtra - Subsection Section 80(a) in The Maharashtra Non-Trading Corporations Act, 1959 (a)to call a general meeting of the corporation or a meeting of the creditors under clause (b) of sub-section (1) of section 49, or
