Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Jammu-Kashmir - Section Section 1 in The Jammu and Kashmir Contempt of Courts Act, 1997 1. Short title and extent. (1)This Act may be called the Jammu and Kashmir Contempts of Courts Act, 1997.(2)It extends to the whole of the Jammu and Kashmir State.
