Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Assam - Subsection

Section 75(1) in Instructions Relating to Liquor

(1)Supply of liquor. - Liquor will be supplied to the lessee in ready filled and sealed bottles from the bottling department of the Excise warehouse at Tinsukia and Silchar.