Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(1)(b) in The Maharashtra Regulation Of Marriage Bureaus And Registration Of Marriages Act, 1998 (b)the parties and three witnesses to the marriage shall appear in person before the Registrar and sign the memorandum;