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State of Maharashtra - Section

Section 54 in The Hyderabad Agricultural Debtors Relief Act, 1956

54. Application of Indian Registration Act.

- Except as herein provided, the provisions of the Indian Registration Act, 1908 shall mutatis mutandis apply to the registration of awards, and the words and expressions used in this Chapter but not defined in this Act shall have the meanings assigned to them in the Indian Registration Act, 1908.