Bombay High Court
M/S. Rashtriya Chemicals & Fertilizers ... vs Chief Executive Officer, Sra And 14 Ors on 18 December, 2018
Author: N. J. Jamadar
Bench: K. K. Tated, N. J. Jamadar
1 50.53.16 NMW.doc
ISM
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO. 53 OF 2016
IN
WRIT PETITION NO. 741 OF 2014
WITH
NOTICE OF MOTION NO. 90 OF 2018
IN
WRIT PETITION NO. 741 OF 2014
M/s. Rashtriya Chemicals & Fertilizers Ltd. .....Applicant
V/s.
Chief Executive Offier, SRA and others .....Respondents
Mr. Harish Pandya, R. Mukherjee i/b Khaitan & Co. for respondent
nos. 13 to 15
CORAM : K. K. TATED &
N. J. JAMADAR, JJ.
DATE : 18th DECEMBER, 2018.
P.C. Not before the Bench of which Justice K. K. Tated is a member.
[N. J. JAMADAR, J.] [K. K. TATED, J.] ::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 20:47:08 :::