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Bombay High Court

M/S. Rashtriya Chemicals & Fertilizers ... vs Chief Executive Officer, Sra And 14 Ors on 18 December, 2018

Author: N. J. Jamadar

Bench: K. K. Tated, N. J. Jamadar

                                         1                            50.53.16 NMW.doc

ISM
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                      ORDINARY ORIGINAL CIVIL JURISDICTION

                            NOTICE OF MOTION NO. 53 OF 2016
                                          IN
                             WRIT PETITION NO. 741 OF 2014
                                         WITH
                            NOTICE OF MOTION NO. 90 OF 2018
                                          IN
                             WRIT PETITION NO. 741 OF 2014

      M/s. Rashtriya Chemicals & Fertilizers Ltd.                  .....Applicant

             V/s.

      Chief Executive Offier, SRA and others                       .....Respondents

      Mr. Harish Pandya, R. Mukherjee i/b Khaitan & Co. for respondent
      nos. 13 to 15

                                      CORAM : K. K. TATED &
                                               N. J. JAMADAR, JJ.

DATE : 18th DECEMBER, 2018.

P.C. Not before the Bench of which Justice K. K. Tated is a member.

[N. J. JAMADAR, J.] [K. K. TATED, J.] ::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 20:47:08 :::