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[Cites 0, Cited by 0] [Section 118(6)] [Section 118] [Entire Act]

State of West Bengal - Subsection

Section 118(6)(h) in Kolkata Municipal Corporation Building Rules, 2009

(h)comply with the requirements of the West Bengal Fire Services Act, 1950, Fire Prevention and Safely Rules, 1996, and provisions laid down in National Building Code, as amended from time to time.