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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(5) in The West Bengal Correctional Services Act, 1992

(5)The Superintendent of a correctional home may deploy a prisoner of good conduct whom he thinks to be trustworthy as a helper for carrying messages and doing sundry duties as may be given to him by the Superintendent. For such duty the helper shall be entitled to two days’ special remission, in addition to his ordinary remission, per month.