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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(6) in Patent Rules, 2003

(6)Drawing shall be sequentially or systematically numbered and shall bear-
(i)in the left hand top corner, the name of the applicant;
(ii)in the right hand top corner, the number of the sheets of drawings, and the consecutive number of each sheet; and
(iii)in the right hand bottom corner, the signature of the applicant or his agent.