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[Cites 0, Cited by 0] [Section 53(1A)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1A)(g) in Rajasthan Goods and Services Tax Rules, 2017

(g)serial number(s) and date(s) of the corresponding tax invoice(s) or, as the case may be, bill(s) of supply;