Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(5) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967 (5)During the continuance of the mortgage the mortgagee shall keep the mortgaged property free from all incumbrances.
