Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 7 in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

7. Casual Vacancy.

- A casual vacancy in the Council shall be filled up in the manner stated in sub-section (3) of Section 5 and any person nominated to fill the casual vacancy shall hold office for the unexpired term of his predecessor.