Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in The Rajasthan Municipalities (Election) Rules, 1994

(2)The deposit shall be refundable except that it shall stand forfeited in the case of such candidate who fails to secure at least one sixth of the total valid votes polled in the election.