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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(c) in The Assam Assessment of Revenue Free Waste Land Grants Act, 1948

(c)for the year 1950-51 (1st April, 1950 to 31st March, 1950) and subsequent years-at such rates as the State Government may from to time by notification in the official Gazette determine: