Supreme Court - Daily Orders
Arvind Kumar Pandey vs Girish Pandey on 4 June, 2020
Bench: N.V. Ramana, R. Subhash Reddy, Surya Kant
ITEM NO.3 Virtual Court 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.34219/2019
(Arising out of impugned final judgment and order dated 06-04-2017
in AFO No. 471/2013 passed by the High Court of Uttarakhand at
Nainital)
ARVIND KUMAR PANDEY & ORS. Petitioner(s)
VERSUS
GIRISH PANDEY & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.43499/2020-CONDONATION OF DELAY
IN FILING SLP, IA No.43504/2020-EXEMPTION FROM FILING O.T. and IA
No.43500/2020-CONDONATION OF DELAY IN REFILING SLP)
Date : 04-06-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s)
Mr. Omprakash Ajitsingh Parihar, AOR
Mr. Abhijeet Shah, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing.
Application seeking exemption from filing official translation of Annexure is allowed.
Issue notice on limitation as also on the Special Leave Petition.
Dasti service, in addition, is permitted.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2020.06.04 15:30:47 IST Reason: (VISHAL ANAND) (RAJ RANI NEGI)
COURT MASTER (SH) ASSISTANT REGISTRAR