Section 20(5) in Bihar Special Survey and Settlement Act, 2011
(5)Confirmation of settlement rent-roll and incorporation in Record of rights. - The Assistant Settlement officer shall submit settlement rent-roll thus prepared to the Settlement Officer through the Charge Officer for sanctioning the settlement rent-roll. The Charge Officer shall examine the settlement rent roll and if it is found correct in his opinion he shall submit it to the Settlement Officer for confirmation and sanction.
