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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(2) in The U. P. Industrial Area Development Act, 1976

(2)Where the Chief Executive Officer orders resumption of any site or building under sub-section (1) the Collector may, on his requisition, cause possession thereof to be delivered to him and may for that purpose use or cause to be used, such force as may be necessary.