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[Cites 0, Cited by 0] [Section 217B(1)] [Section 217B] [Entire Act]

State of Tamilnadu - Subsection

Section 217B(1)(c) in Tamil Nadu District Municipalities Act, 1920

(c)carry out any engineering, mining or other allied operations on any land, within the area of the hill station without a licence granted by the State Government and except in accordance with the terms and conditions specified in such licence.