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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(2)The Course shall be of three years' duration, including one year of house-job, during which the candidate shall be a resident in the campus and shall be given training as per the provisions of sub-regulation (2) of regulation 10.[Provided that a candidate shall complete the course of M.D.(Hom) in a speciality subject within the duration of six years from the date of his admission.] [Inserted by Notification F.No.12-11/2010-CCH(Part), dated 29.1.2016 (w.e.f. 16.11.1989).]