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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2)(i) in Kerala Panchayat Raj (Issue of Licence to Factories, Trades, Entrepreneurship activities and other services) Rules, 1996

(i)the plan of the factory, workshop, workplace or the land prepared in such manner as directed by the officer authorised by Government; and