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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(3) in The Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Rules, 1990

(3)The appeal shall be disposed of by the appellate authority within a period of two months from the,date of its filing.Chapter-V Compounding of offences