Himachal Pradesh High Court
The H.P.State Industrial Development ... vs Sh. Bhag Singh And Others on 5 April, 2017
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA
CWP No.: 1510 of 2010.
.
Decided on: 05.04.2017.
The H.P.State Industrial Development Corporation Ltd.
....Petitioner.
Versus
Sh. Bhag Singh and others
...Respondents.
of
Coram
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1 No
rt
For the petitioner : Mr. Vikrant Thakur, Advocate.
For the respondents : Ms. Shikha Chauhan, Advocate vice
Mr. O.P. Chauhan, Advocate for
respondent No. 3.
: Ms. Parul Negi, Dy. AG for
respondent No. 3.
Ajay Mohan Goel, Judge (Oral)
When this case was taken up for arguments today, Mr. Vikran Thakur, learned counsel for the petitioner on instructions submits that during the pendency of the petition, the matter has been amicably settled between the petitioner and the workman and in lieu of said amicable settlement, he has been instructed 1 Whether reporters of the local papers may be allowed to see the judgment?
::: Downloaded on - 15/04/2017 22:06:49 :::HCHPby Mr. Chetan Sharma, General Manager of The Himachal Pradesh State Industrial Development Corporation Ltd not to .
press the present writ petition. Accordingly petition is dismissed as not pressed. Pending miscellaneous application(s), if any, also stand disposed of.
(Ajay Mohan Goel) Judge of 5th April, 2017.
(narender) rt ::: Downloaded on - 15/04/2017 22:06:49 :::HCHP