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Himachal Pradesh High Court

The H.P.State Industrial Development ... vs Sh. Bhag Singh And Others on 5 April, 2017

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

           IN THE HIGH COURT OF HIMACHAL PRADESH,
                           SHIMLA

                                                     CWP No.:        1510 of 2010.




                                                                         .
                                                     Decided on: 05.04.2017.





    The H.P.State Industrial Development Corporation Ltd.
                                                                     ....Petitioner.





                      Versus

    Sh. Bhag Singh and others
                                                                     ...Respondents.




                                              of
    Coram
    The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
    Whether approved for reporting?1 No
                     rt
    For the petitioner                 : Mr. Vikrant Thakur, Advocate.

    For the respondents                : Ms. Shikha Chauhan, Advocate vice

                                         Mr. O.P. Chauhan, Advocate for
                                         respondent No. 3.

                                       : Ms. Parul Negi, Dy. AG for


                                         respondent No. 3.


    Ajay Mohan Goel, Judge (Oral)

When this case was taken up for arguments today, Mr. Vikran Thakur, learned counsel for the petitioner on instructions submits that during the pendency of the petition, the matter has been amicably settled between the petitioner and the workman and in lieu of said amicable settlement, he has been instructed 1 Whether reporters of the local papers may be allowed to see the judgment?

::: Downloaded on - 15/04/2017 22:06:49 :::HCHP

by Mr. Chetan Sharma, General Manager of The Himachal Pradesh State Industrial Development Corporation Ltd not to .

press the present writ petition. Accordingly petition is dismissed as not pressed. Pending miscellaneous application(s), if any, also stand disposed of.

(Ajay Mohan Goel) Judge of 5th April, 2017.

(narender) rt ::: Downloaded on - 15/04/2017 22:06:49 :::HCHP