Calcutta High Court
Pcit-2 vs M/S. Kesoram Industries Ltd on 13 July, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
ITAT 425/2017; GA 3824/2017; GA 3825/2017
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
INCOME TAX
ORIGINAL SIDE
PCIT-2, KOL.
Versus
M/S. KESORAM INDUSTRIES LTD.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA Date : 13th July, 2018.
The Court : This matter is released from our list on personal ground of one of us (Aniruddha Bose, J.).
(ANIRUDDHA BOSE, J.) (MOUSHUMI BHATTACHARYA, J.) tk