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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1) in Tamil Nadu Palm Products Development Board Act, 1993

(1)In each year, on or before such date as may be fixed by the Government in this behalf, the Board shall, in such form as may be prescribed, prepare and forward to the Government -
(a)a programme for the promotion of palm products industry; and
(b)a schedule of the staff of officers and servants employed and to be employed during the next year.