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Jammu & Kashmir High Court - Srinagar Bench

Abdul Majid Magray vs State Of Jk & Ors on 28 May, 2019

Bench: Chief Justice, Rashid Ali Dar

            Serial No. 10
            Regular List
            (Proceedings held through video conferencing with
            the Bench at the residence of Hon'ble the Chief
            Justice and the counsel and the parties in the court)


                      IN THE HIGH COURT OF JAMMU AND KASHMIR
                                    AT SRINAGAR
                                                 LPASW No. 29/2019
                                                  LPA No. 51/2019
           Abdul Majid Magray
                                                                            ---Appellant(s)
                                     Through: Mr. Bhat Fayaz, Adv.
                                                             V/s
           State of JK & Ors.
                                                                           ---Respondent(s)
                                     Through: Mr B. A. Dar, Sr. AAG
           CORAM:

                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE

                                                        ORDER

An adjournment is requested by Mr. Dar, learned Sr. AAG to get ready with the matter and to make submissions.

List on 19th July 2019.



                                             (RASHID ALI DAR)         (GITA MITTAL)
                                                      JUDGE           CHIEF JUSTICE
           Srinagar
           28.05.2019
           Altaf




MOHAMMAD ALTAF NIMA
2019.05.29 14:25
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