Jammu & Kashmir High Court - Srinagar Bench
Abdul Majid Magray vs State Of Jk & Ors on 28 May, 2019
Bench: Chief Justice, Rashid Ali Dar
Serial No. 10
Regular List
(Proceedings held through video conferencing with
the Bench at the residence of Hon'ble the Chief
Justice and the counsel and the parties in the court)
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
LPASW No. 29/2019
LPA No. 51/2019
Abdul Majid Magray
---Appellant(s)
Through: Mr. Bhat Fayaz, Adv.
V/s
State of JK & Ors.
---Respondent(s)
Through: Mr B. A. Dar, Sr. AAG
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE
ORDER
An adjournment is requested by Mr. Dar, learned Sr. AAG to get ready with the matter and to make submissions.
List on 19th July 2019.
(RASHID ALI DAR) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Srinagar
28.05.2019
Altaf
MOHAMMAD ALTAF NIMA
2019.05.29 14:25
I attest to the accuracy and
integrity of this document