Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 1 in Dissolution of Muslim Marriage Act 1939 1. Short title and extent: (1)This Act may be called the Dissolution of Muslim Marriages Act, 1939.(2)It extends to the whole of India except the State of Jammu and Kashmir.
