Section 11(1)(xix) in The U.P. Go-Seva Ayog Adhiniyam, 1999

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(xix) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(xix)make available training facilities regarding cattle-rearing and their management to the managers and staff of Goshalas or other non-governmental organisation; and

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State of Uttar Pradesh - Subsection

Section 11(1)(xix) in The U.P. Go-Seva Ayog Adhiniyam, 1999