Section 3(3)(d) in Bihar Regional Development Authority Act, 1974

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3)(d) in Bihar Regional Development Authority Act, 1974

(d){ks=h; izkf/kdkjksa esa iM+us okys LFkkuh; fodk;ksa ds lnL;ksa ds chp ls rhu izfrfuf/k ftuesa ,d v/;{k ,d vuqlwfpr tkfr ;k vuqlwfpr tutkfr ds lnL; vkSj ,d efgyk gksxh] tks jkT; ljdkj }kjk uke funsZf'kr fd, tk,a

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State of Bihar - Subsection

Section 3(3)(d) in Bihar Regional Development Authority Act, 1974