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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1) in The Orissa Ayurvedic Medicine Act, 1960

(1)On the date the first Council is constituted under the provisions of this Act, the existing "Orissa Ayurvedic Examination Board" shall cease to exist and its assets and liabilities shall devolve upon Council so constituted.