Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 31(4)] [Section 31] [Entire Act]

State of Telangana - Subsection

Section 31(4)(a) in Telangana Value Added Tax Act, 2005

(a)confirm, reduce, enhance or annul the assessment or the penalty, or both; or