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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(j) in International Institute of Information Technology (IIIT) University Act, 2013

(j)"Institute" means the International Institute of Information Technology-Naya Raipur (IIIT-Naya Raipur) incorporated as a University under this Act in partnership with the National Thermal Power Corporation Ltd. (NTPC);