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[Cites 0, Cited by 0] [Section 316(2)] [Section 316] [Entire Act]

State of West Bengal - Subsection

Section 316(2)(a) in West Bengal Municipal Act, 1993

(a)to provide and maintain a sufficient number of suitable roof-gutters and down pipes or masonry platforms for carrying water from the roof of the building into such drains as may be specified in notice, or