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Bombay High Court

Mr. Uday Nandlal Agarwal vs The Divisional Joint Registrar, ... on 17 October, 2022

Author: Sandeep K. Shinde

Bench: Sandeep K. Shinde

                      Rane                                    1/2           2-WP-7340-2014
                                                                           17 October, 2022.


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION
                                        WRIT PETITION NO. 7340 OF 2014


                      Mr. Uday Nandlal Agarwal                          .....Petitioner
                           V/s.
                      The Divisional Joint Registrar,
                      Co-operative Societies, Mumbai
                      Division and Ors.                                 ....Respondents
                                                    -----
                      Ms. Rucheeta R. Dhuru a/w. Ms. Amruta Athavale,
                               Advocate for the petitioner.
                      Petitioner is present in person.
                      Ms. Priyasha A. Pawar a/w. Mr. Omkar Sonavane i/by.
                               Dinesh Tiwari & Associates, Advocate for the
                               spondent no.3.
                      Mrs. Vaishali Nimbalkar, AGP for State.


                                                CORAM : SANDEEP K. SHINDE, J.

NEETA SHAILESH SAWANT Digitally signed by MONDAY, 17TH OCTOBER, 2022.

P.C. :

15:18:58 +0530

1. Learned Counsel for the petitioner, places on record the consent terms arrived at and executed by the parties. The Rane 2/2 2-WP-7340-2014 17 October, 2022.

same is taken on record and marked "X-1" for identification. In view thereof, the petitioner seeks seeks leave to withdraw the petition. Leave granted.

2. Petition is disposed of as withdrawn.

(SANDEEP K. SHINDE, J.)