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[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

State of Madhya Pradesh - Subsection

Section 103(2)(e) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(e)the duties and conduct of officers and servants of the Board and of other persons employed by the Board under this Act for carrying out any of the purposes of this Act;