(4)The register shall include the following particulars, namely:—(a)the full name, nationality and residential address of the registered person;(b)the date of his first admission to the register;(c)his qualification for registration, and the date on which he obtained his degree or diploma in dentistry, if any, and the authority which conferred it;(d)his professional address; and(e)such further particulars as may be prescribed.
