Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Uttar Pradesh - Subsection Section 7A(2) in The Hackney-Carriage Act, 1879 (2)The expression "Executive Officer" and "Secretary" in subsection (1) mean the Executive Officer and Secretary of the Municipal Board concerned].
