Bombay High Court
Om Sai Construction Civil Contractors & ... vs The State Of Maharashtra And Ors on 19 September, 2018
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 3898 OF 2018
Om Sai Construction Civil Contractors & ....Petitioner
Developers Through Partner Niraj Mishra
V/S
The State Of Maharashtra And Ors. ....Respondent
Mr. Subhash Jha a/w Sanjana Pardeshi i/by Law Global Advocates For Petitioner Mrs. A. S. Pai APP for state.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 19th September, 2018 P.C. :
At the request of learned APP , Stand over to 26/09/2018.
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