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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(10) in Jharkhand Panchayat Raj Act, 2001

(10)Rural Housing -
(i)Implementation of rural housing schemes ;
(ii)Distribution of house - sites within its jurisdiction;
(iii)Maintenance of records relating to building sites and other private and public properties.