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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Himachal Pradesh - Subsection

Section 54(1) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(1)The Board may, from time to time, make new or additional Statutes, and may amend or repeal the Statutes in the manner hereinafter provided in this section.