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State of Bihar - Section

Section 48 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

48. Diluvion.

- Mutations due to diluvion should be shown in registers IA or IB and II. A note should be made regarding diluviated plots or portions of plots in the remarks column of the continuous khatian or jamabandi register IA, as the case may be.