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State of Rajasthan - Section

Section 5 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

5. Initial Constitution of Service.

- The service shall consist of-
(a)Persons who were regularly recruited to the post specified in schedule under the Rajasthan Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 1966 and opt for this service within three months of commencement of these rules and whose option is accepted by the Government;
(b)Persons recruited to the service in accordance with the provisions of these rules.